Rajasthan High Court - Jaipur
Vinod Singh Son Of Shri Rajveer Singh vs Rahul Sharma on 18 November, 2021
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 1481/2020
Vinod Singh Son Of Shri Rajveer Singh
----Petitioner
Versus
Rahul Sharma
----Respondent
For Petitioner(s) : Mr. J.S. Rathore for Mr. H.S. Sinsinwar.
For Respondent(s) : Mr. Amol Vyas.
HON'BLE MR. JUSTICE INDERJEET SINGH Order 18/11/2021 Counsel for the petitioner seeks two weeks' time to file reply to the application.
Time prayed for is allowed.
List on 09.12.2021.
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