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Rajasthan High Court - Jaipur

Vinod Singh Son Of Shri Rajveer Singh vs Rahul Sharma on 18 November, 2021

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 1481/2020

                                   Vinod Singh Son Of Shri Rajveer Singh
                                                                                                       ----Petitioner
                                                                        Versus
                                   Rahul Sharma
                                                                                                     ----Respondent

For Petitioner(s) : Mr. J.S. Rathore for Mr. H.S. Sinsinwar.

For Respondent(s) : Mr. Amol Vyas.

HON'BLE MR. JUSTICE INDERJEET SINGH Order 18/11/2021 Counsel for the petitioner seeks two weeks' time to file reply to the application.

Time prayed for is allowed.

List on 09.12.2021.

(INDERJEET SINGH),J MG/39 (Downloaded on 23/11/2021 at 09:27:28 PM) Powered by TCPDF (www.tcpdf.org)