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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3)(f) in The National Commission For Scheduled Tribes Chairperson, Vice-Chairperson And Members (Conditions For Service And Tenure) Rules, 2004

(f)in the opinion of the President has so abused the position of Vice-Chairperson or Member as to render that persons' continuance in office detrimental to the interest of the Scheduled Tribes: