Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 5 in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

5. Decision through majority of votes.

- All issues which come up in the meetings or proceedings of the Commission shall be decided by majority. The Chairperson shall however, have the right to reserve any decision of the Commission by majority for reconsideration and stay implementation in the meantime.