Allahabad High Court
Con. 806 C.P. Hare Ram Upadhyaya And ... vs State Of U.P. And Others on 1 July, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 37456 of 2010 Petitioner :- Con. 806 C.P. Hare Ram Upadhyaya And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Ajay Kumar Tiwari Respondent Counsel :- C. S. C. Hon'ble Shishir Kumar,J.
Supplementary affidavit filed today, the same is taken on record. On the request of learned counsel for the petitioners, list this case on 12.07.2010 along with Writ Petiton No.16035 of 2010. Till that date petitioners on the basis of order of transfer will not be relieved. Order Date :- 1.7.2010 Pr/-