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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(b) in Faridabad Complex Administration Building Rules, 1989

(b)"ancillary zone in industrial area" means the building ancillary to and serving the main industrial building and includes godown, cycle-shed, dispensary, canteen, electric sub-station and quarters for watch and ward staff but shall not include residential accommodation for superior staff;