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State of Rajasthan - Section

Section 17E in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

17E. [ Restriction of promotion of persons foregoing promotions. [Added by No. F. 15(16) DOP/A-II/80, Dated 30-11-81.]

- In case a person, on his appointment by promotion to the next higher post either on the basis of urgent temporary appointment or on regular basis on the recommendations of the Departmental Promotion Committee, forgoes such an appointment, he shall be considered again for appointment by promotion only after a period of one year (both on the basis of urgent temporary appointment or on regular basis, on the recommendations of the Departmental Promotion Committee).]