Section 1(1) in The Labour Laws (Simplification of Procedure for Furnishing Returns And Maintaining Registers By Certain Establishments) Act, 1988
(1)This Act may be called The Labour Laws ([Simplification of Procedure for] [Substituted for the words 'Exemption from' by Act No. 33 of 2014.] Furnishing Returns and Maintaining Registers by Certain Establishments) Act, 1988.
