Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 39] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Right to Information Act, 2005

(b)Central Information Commission means the Central Information Commission constituted under sub-section (1) of section 12;