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Calcutta High Court (Appellete Side)

Sri Anil Kumar Basu vs Sri Fatik Chandra Mukherjee on 19 October, 2023

Author: Rajasekhar Mantha

Bench: Rajasekhar Mantha

19.10.2023.
Item No. 74.
Court No. 13
   ap
                            F.M.A. No. 548 of 1988

                               Sri Anil Kumar Basu
                                      Versus
                         Sri Fatik Chandra Mukherjee


           1.

The matter was listed under the heading "Old Matters".

2. None appears on behalf of the parties. No accommodation is prayed for.

3. In view of the above, F.M.A. No. 548 of 1988 shall stand dismissed for default.

4. Interim order, if any, shall stand vacated.

5. There will be no order as to costs.

6. All parties are directed to act on a server copy of this order duly downloaded from the official website of this Court.

(Rajasekhar Mantha, J.) (Supratim Bhattacharya, J.)