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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2) in The Orissa Inland Steam Vessels Rules, 1935

(2)The fees payable by owners to Government for the survey of inland steam or motor vessels shall be at the rates prescribed in Column 2 of the Table of Fees set out in the Second Schedule to these rules, subject to such reductions as are provided for by Rule 13 and such additions as are provided for by Rule 14.