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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(i) in Orissa Government Vehicles (Control and Use) Rules, 1978

(i)Proposals for condemnation shall be supported by recommendation of the Motor Vehicle Inspector certifying that the vehicle is not fit for economic repairs. The criteria for determination of economic repairs shall be the same as under Rule 21.