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Central Administrative Tribunal - Mumbai

Kamal Pandurang Koli vs M/O Defence on 7 April, 2022

 

 

 

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QA No. dia/20

CENTRAL ADMINISTRATIVE TRIBUNAL

 

MUMBAT .

MUMBAT BENCH,

 

ORIGINAL APPLICATION No.414/2019

OF April, 2022

 

Date of Decision

Harvindear Kaur Oberoi, Member (9)

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MA No. 595/2021 2 35 43

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etter, Member (7)