Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(iv) in Haryana Pond and Waste Water Management Authority Act, 2018

(iv)construct roads, bridges or other structures within the pond area including the pond bund without permission of the Authority;