Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 195] [Entire Act]

State of Goa - Subsection

Section 195(b) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(b)no scaffold or Part thereof is Partly dismantled and allowed to remain in such a condition unless:
(i)the stability or safety of the remaining portion of such scaffold has been ensured by a responsible person for the safety of such scaffold;
(ii)in case the remaining Part of such scaffold cannot be used by the building workers, necessary warning notice written in Hindi, English and in a language understood by majority of the building workers that such scaffold is unfit for use, is displayed at the place where such scaffold is erected.