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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(1) in West Bengal Multi-Storeyed Building Tax Act, 1979

(1)The West Bengal Multi-storeyed Building Tax Act, 1975 (West Ben. Act XIX of 1975) and the West Bengal Multi-storeyed Building Tax Ordinance, 1979 (West Ben. Ord. VIII of 1979) are hereby repealed.