Section 3(2)(iii) in Rules to regulate the Employment, Suspension, Removal and Conduct of Officers and Servants of Improvement Trusts in Punjab

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State of Punjab - Subsection

Section 3(2)(iii) in Rules to regulate the Employment, Suspension, Removal and Conduct of Officers and Servants of Improvement Trusts in Punjab

(iii)is a Member or Associate member of the Institution of Civil Engineers, London, by examination, with five years practical experience in town planning scheme.

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State of Punjab - Subsection

Section 3(2)(iii) in Rules to regulate the Employment, Suspension, Removal and Conduct of Officers and Servants of Improvement Trusts in Punjab