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Union of India - Section

Section 35 in Banking Ombudsman Scheme, 2002

35. Application of the banking ombudsman scheme, 1995.-

The adjudication of pending complaints and execution of the Awards already passed, before coming into force of the Banking Ombudsman Scheme 2002, shall continue to be governed by the provisions of the Banking Ombudsman Scheme 1995 and instructions of the Reserve Bank issued thereunder.