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State of West Bengal - Section

Section 15 in The West Bengal Panchayat Elections Act, 2003

15. Total number of members in a Zilla Parishad or Siliguri Mahakuma Parishad.

- The number of members to be elected to a Zilla Parishad or the Siliguri Mahakuma Parishad from a Block shall be -
(i)one, if the number of voters in the Block is 60000 or less;
(ii)two, if the number of voters in the Block is more than 60000 but less than 120001; and
(iii)three, if the number of the voters in the Block is 120001 and above.