Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] Union of India - Subsection Section 84(c) in The Coal Mines Regulations, 2011 (c)A single linked chain shall not be used, except for the short coupling chain attached to a cage or other means of conveyance which shall be attached to the safety hook through a distribution plate or other approved appliance.
