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State of Jharkhand - Section

Section 379 in Bihar Education Code, 1961

379. Approval to the Constitution of a Managing Committee.

- The constitution of the committee of a school seeking a grant-in-aid, or the renewal of a grant-in-aid, requires the approval of the authority competent to sanction or renew the grant, as the case may be. All intermediate resignations, removals or appointments should be reported to the District Education Officer, Inspectress or the District Inspectress, or the Sub-divisional Education Officer, as the case may be, for his or her approval.(Government notification no. 937-E. ft, dated the 12th July 1936.)