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State of Rajasthan - Section
Section 18 in Rajasthan Fisheries Rules, 1958
18. [ Removal of Difficulties. [Added by Notification No. F.5(8)AH/97, G.S.R. 76, dated 24.12.2010 (Published in Rajasthan Gazette Extraordinary 4(Ga)(I), dated 29.12.2010).]
- If any difficulty arises in implementation of these rules it shall be referred to the State Government whose decision thereon, shall be final.]Form No. 1Seasonal Fishing Licence| 1. | BookNo.......................................................... | 2. | Licence No. …............................................. |
| 3. | Class Dragent/Castnet.................................... | 4. | Date of payment to fee …............................ |
| 5. | Free paid….................................................... | 6. | Date of issue of licence …............................ |
| 7. | Period for which issued …............................. | 8. | Name of the licensee …................................ |
| 9. | Resident of …................................................ | S/o…............................................................ | |
| 10. | Identification mark of the licensee …............. | 11. | Licensee's Age …......................................... |