Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of Rajasthan - Subsection Section 14(1)(b) in Rajasthan Goods (Control of Production, Supply, Distribution and Trade and Commerce) Act, 2014 (b)deposit any amount to the credit of any account or fund constituted by or in pursuance of any order made under that section,