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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(1) in Punjab Document Writers Licensing Rules, 1961

(1)The number of licenses for each registration district and sub-district shall, from time to time, be fixed by the Inspector-General of Registration, who shall hold a special examination for issuing fresh licences, if necessary, keeping in view the requirements of each district and sub-district.