Section 9A(3)(c) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 9A(3)] [Section 9A] [Entire Act]

Union of India - Subsection

Section 9A(3)(c) in Income Tax Rules, 1962

(c)himself exhibits the film on a commercial basis in certain areas and sells the rights of exhibition of the film in respect of all or some of the remaining areas,

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Union of India - Subsection

Section 9A(3)(c) in Income Tax Rules, 1962