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[Cites 0, Cited by 0] [Section 48(7)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(7)(B) in Nagaland Rural Bank (Employees') Pension Regulations, 2018

(B)has professional qualifications and the matters in respect of which the practice is to be set up are such as are likely to give his clients an unfair advantage by reason of his previous official position, or