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[Cites 0, Cited by 0] [Section 12A] [Entire Act]

State of Maharashtra - Subsection

Section 12A(3) in The Maharashtra Employment Guarantee Act, 1977

(3)The amount standing to the credit of the MGNREGS State Fund of Maharashtra shall be expended in rural areas in such manner and subject to such conditions and limitations as may be prescribed by the State Government for the purpose of implementation of this Act.