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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(iii) in Faceless Assessment Scheme, 2019

(iii)"assessment" means assessment of total income or loss of the assessee under sub-section (3) of section 143 [or section 144] [Inserted by Notification No. S.O. 2745(E), dated 13.8.2020.] of the Act;