Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Kulveer Singh vs . State Of H.P. on 18 January, 2023

Author: Virender Singh

Bench: Virender Singh

Kulveer Singh Vs. State of H.P. .

Cr.M.P(M) No. 148 of 2023 18.01.2023 Present: Mr. Sanjeev Suri, Advocate, for the petitioner/applicant.

Mr. Varun Chandel and Mr. Manoj Chauhan, Additional Advocates General, for the respondent/Non-applicant.

Notice. Mr. Varun Chandel, learned Additional Advocate General appears and waives service of notice on behalf of the respondent-State.

List on 24th January, 2023, on which date, respondent-State shall produce the status report.






             January 18, 2023                       ( Virender Singh )
               (ravinder)                            Vacation Judge






                                                  ::: Downloaded on - 18/01/2023 20:32:27 :::CIS