Himachal Pradesh High Court
Kulveer Singh vs . State Of H.P. on 18 January, 2023
Author: Virender Singh
Bench: Virender Singh
Kulveer Singh Vs. State of H.P. .
Cr.M.P(M) No. 148 of 2023 18.01.2023 Present: Mr. Sanjeev Suri, Advocate, for the petitioner/applicant.
Mr. Varun Chandel and Mr. Manoj Chauhan, Additional Advocates General, for the respondent/Non-applicant.
Notice. Mr. Varun Chandel, learned Additional Advocate General appears and waives service of notice on behalf of the respondent-State.
List on 24th January, 2023, on which date, respondent-State shall produce the status report.
January 18, 2023 ( Virender Singh )
(ravinder) Vacation Judge
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