Rajasthan High Court - Jodhpur
Bharat Indizel vs Union Of India on 2 March, 2021
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 2524/2021
Bharat Indizel
----Petitioner
Versus
Union Of India
----Respondent
Connected With
S.B. Civil Writ Petition No. 2586/2021
M/s. Ranwa Filling Point
----Petitioner
Versus
Union Of India
----Respondent
For Petitioner(s) : Mr. Vikas Bijarnia
For Respondent(s) : Mr. Mukesh Rajpurohit, ASG
Mr. Manish Tak, Dy.GC
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 02/03/2021 In wake of onslaught of COVID-19, abundant caution is being taken while hearing the matters in Court.
List on 22.03.2021.
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