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Union of India - Section

Section 2 in The Sugar (Price Determination for 2003-2004 Production) Amendment Order, 2004

2. Definition.

- In the Order, unless the context otherwise requires :-
(a)"Indian Sugar Standards Grade (ISS Grades)" means the grades represented by the standard sealed samples of sugar in bottles issued by the Director, National Sugar Institute, Kanpur, conforming to the Standards L-29, M-29, S-29, L-30, M-30, S-30, L-31, M-31, S-31 and SS-31 as specified by the Central Government.
(b)"Schedule" means a schedule annexed to this Order.