Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51(4)] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(4)(a) in The Rajasthan Indian Medicine Act, 1953

(a)a birth or death certificate required by any law or rule to be signed or authenticated by a duly qualified medical practitioner, and