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State of Jharkhand - Section

Section 424 in Bihar Education Code, 1961

424. School broadcasts.

- School students should be encouraged to take advantage of the listening of school broadcasts. In some schools perhaps the listening of school broadcasts is not well-organised or does not form part of the school time-table with the result that the school children do not get the benefit of the school programme, broadcast by the All-India Radio.(D. P. I.'s letter no. 240, dated the 29th January 1958.)