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Madhya Pradesh High Court

Sadhuram Roudhari vs The State Of Madhya Pradesh on 5 April, 2024

Author: Vishal Dhagat

Bench: Vishal Dhagat

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 13147 of 2024 (SADHURAM ROUDHARI Vs THE STATE OF MADHYA PRADESH) Dated : 05-04-2024 Shri Abhishek Tiwari - Advocate for applicant.

Shri Ajeet Rawat - Govt. Adv. for the State.

Learned Govt. Advocate prays for short time to call for the criminal antecedent of applicant from the State of Orissa.

Prayer is allowed.

List in the week commencing 22.04.2024.

(VISHAL DHAGAT) JUDGE pn Signature Not Verified Signed by: PANKAJ NAGLE Signing time: 4/6/2024 1:54:02 PM