Patna High Court - Orders
National Insurance Company Ltd. vs Jai Ram Singh & Ors. on 18 May, 2016
Author: Aditya Kumar Trivedi
Bench: Aditya Kumar Trivedi
Patna High Court MA No.780 of 2012 (05) dt.18-05-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.780 of 2012
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National Insurance Company Ltd.
.... .... Appellant/s
Versus
Jai Ram Singh & Ors.
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Shailendra Kumar
For the Respondent/s : Mr. Surendra Kumar Mishra
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CORAM: HONOURABLE MR. JUSTICE ADITYA KUMAR TRIVEDI
ORAL ORDER
05 18-05-2016Respondent no.1 already appeared since before.
Issue notice upon respondents no.2 and 3 over limitation petition as well as appeal as to why this application be not admitted or disposed of at the stage of admission itself, for which requisites etc. under registered cover with A/D as well as ordinary process, must be filed within one week after summer vacation, failing which this application shall stand rejected without further reference to the Bench.
Call for lower Court's record of M.V. Case No.54 of 2000/ Tr. No.06 of 2011 from the Court of the learned Additional District & Sessions Judge, Fast Track Court No.IV-Cum-Motor Vehicle Accident Claim Tribunal, Rohtas at Sasaram.
List after receipt of L.C. Record as well as execution report.
(Aditya Kumar Trivedi, J) Vikash/-
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