Section 228(1)(a) in The U.P. Municipalities Act, 1916

[Cites 0, Cited by 1] [Section 228(1)] [Section 228] [Entire Act]

State of Uttar Pradesh - Subsection

Section 228(1)(a) in The U.P. Municipalities Act, 1916

(a)throughout a prescribed area or prescribed areas -

(i)to maintain a system of water-supply through pipes, and

(ii)to lay on water at a prescribed pressure and during prescribed hours, and

(iii)to supply in all the chief streets in which mains have been laid, water to stand-pipes or pumps situated at such intervals as are prescribed; and

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State of Uttar Pradesh - Subsection

Section 228(1)(a) in The U.P. Municipalities Act, 1916