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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Mysore State - Subsection

Section 3(b) in The Mysore High Court (Extension Of Jurisdiction To Coorg) Act, 1952

(b)the, jurisdiction of the High Court at Madras to entertain, or dispose of, any proceeding in relation to Coorg, whether such jurisdiction is exercisable by virtue of the Coorg Order or of any enactment specified in the Schedule, shall cease.