Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5C(1)] [Section 5C] [Entire Act] State of Karnataka - Subsection Section 5C(1)(a) in Karnataka Tax on Entry of Goods Act, 1979 (a)from the date the tax had become payable to the date of its payment or to the date of any assessment under this Act, whichever is earlier; and