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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 77(2)(c) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(c)The procedure and form for maintaining the accounts of the Board and audit thereof under sub-section (2) (v) of section 11.