Allahabad High Court
M/S Gaurang Industries Munshiganj Lko ... vs State Of Up Thru. Prin. Secy. Dppt. Of Tax ... on 5 May, 2023
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 8 Case :- WRIT TAX No. - 172 of 2022 Petitioner :- M/S Gaurang Industries Munshiganj Lko Thru. Its Properietor Smt. Nirmala Agarwal Respondent :- State Of Up Thru. Prin. Secy. Dppt. Of Tax And Registration Lko And 3 Others Counsel for Petitioner :- Mudit Agarwal Counsel for Respondent :- C.S.C. Hon'ble Dinesh Kumar Singh,J.
Dismissed, vide order of date passed in leading petition i.e. Writ Tax No.173 of 2022.
Order Date :- 5.5.2023 Rao/-