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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(g) in The Punjab Scheduled Castes Land Development and Finance Corporation Act, 1970

(g)"marketing" means all activities relating to the transport, grading, pooling, marketing and sale or agricultural or industrial produce, whether in the preliminary form or in semi-processed or processed form;