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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(12) in The Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013

(12)After publication of the final list by the local authority no claim or objection on the list shall be accepted for being included or excluded in the list, provided that the manual scavenger shall be entitled to give self declaration about his being a manual scavenger.