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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Kerala - Subsection

Section 19(1)(d) in Kerala Fish Seed Act, 2014

(d)examine any record, register, document or any other material object found in any place mentioned in clause (a) and seize the same if he has any reason to believe that it may provide evidence of the commission of an offence punishable under this Act; and