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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Bihar - Subsection

Section 47(4) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(4)The employer shall ensure, that, as far as practicable, no wiring, which may come in contact with water or which may be mechanically damaged, is left on ground or floor, at a building or other construction work.