Himachal Pradesh High Court
Rajinder Singh Sublaik vs . Dainik Bhaskar on 22 August, 2023
Author: Virender Singh
Bench: Virender Singh
Rajinder Singh Sublaik Vs. Dainik Bhaskar RFA No. 406 of 2015 .
22.8.2023 Present: Mr. Amit Himalvi, Advocate, for the appellant.
Mr. Surender Saklani, Advocate, for respondent No. 1.
None for respondent No. 2.
Requisite steps have not been taken for the of service of respondent No. 3. Let needful be done within two weeks. Thereafter, notice be issued to respondent No. 3, rt returnable for 3.10.2023, on steps being taken within two weeks.
(Virender Singh) Judge August 22, 2023 (kalpana) ::: Downloaded on - 22/08/2023 20:37:23 :::CIS