Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(4) in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963 (4)Every such candidate shall produce evidence to the satisfaction of the Chief Examiner of having completed sea service as required under rule 15.
