Allahabad High Court
Banshi Dhar Dwivedi vs State Of U.P. And Others on 5 July, 2010
Author: Rakesh Sharma
Bench: Rakesh Sharma
Court No. - 30 Case :- WRIT - A No. - 52691 of 2007 Petitioner :- Banshi Dhar Dwivedi Respondent :- State Of U.P. And Others Petitioner Counsel :- A.K. Malviya Respondent Counsel :- C.S.C. Hon'ble Rakesh Sharma,J.
Heard learned counsel for the petitioner and learned Standing Counsel.
This Court has passed a detailed order on 20.4.2009. According to the learned counsel for the petitioner the directions contained in the above said order have not been complied with.
Accordingly, it is expected from the respondents to ensure compliance of the earlier order passed by the Court as the same is still invogue.
Order Date :- 5.7.2010 Bhaskar