Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Allahabad High Court

Banshi Dhar Dwivedi vs State Of U.P. And Others on 5 July, 2010

Author: Rakesh Sharma

Bench: Rakesh Sharma

Court No. - 30

Case :- WRIT - A No. - 52691 of 2007

Petitioner :- Banshi Dhar Dwivedi
Respondent :- State Of U.P. And Others
Petitioner Counsel :- A.K. Malviya
Respondent Counsel :- C.S.C.

Hon'ble Rakesh Sharma,J.

Heard learned counsel for the petitioner and learned Standing Counsel.

This Court has passed a detailed order on 20.4.2009. According to the learned counsel for the petitioner the directions contained in the above said order have not been complied with.

Accordingly, it is expected from the respondents to ensure compliance of the earlier order passed by the Court as the same is still invogue.

Order Date :- 5.7.2010 Bhaskar