Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 368] [Entire Act] State of Goa - Subsection Section 368(c) in The City of Panaji Corporation Act, 2002 (c)all references to the President or Vice-President of the Municipality of Panaji shall be construed in respect of the City as references to the Commissioner;
