Delhi High Court - Orders
Umar Khalid vs Jawahalal Nehru University on 19 March, 2026
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~60 & 61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7406/2018
UMAR KHALID
.....Petitioner
Through:
versus
JAWAHALAL NEHRU UNIVERSITY
.....Respondent
Through: Mr. Manisha Singh, Adv.
61
+ W.P.(C) 7464/2018 & CM APPL. 28574/2018
ANIRBAN BHATTACHARYA
.....Petitioner
Through: Mr. Trideep Pais, Sr. Adv. with
Ms.Sanya Kumar, Mr. Sahil Ghai, Mr.
Aekansh Agarwal, Mr. Chiranjeev
Singh, Advs.
versus
JAWAHARLAL NEHRU UNIVERSITY
.....Respondent
Through: Mr. Manisha Singh, Adv.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 19.03.2026
List on 17.07.2026
JASMEET SINGH, J
MARCH 19, 2026/sp
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