Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 82 in Chennai City Police Act, 1888 82. Saving of penalty provided by other law. - Nothing in this Act contained shall be construed to prevent any person from being liable under any other law to any other higher punishment than is provided by this Act:Provided that no person shall be punished twice for the same offence.
