Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] NCT Delhi - Subsection Section 10(1)(b) in The Delhi Commission for Women Act, 1994 (b)present to the Government annually and at such other times as the Commission may deem fit, reports upon the working of these safeguards;